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Satpal Singh And 2 Others vs Bhagwati And 6 Others
2026 Latest Caselaw 489 ALL

Citation : 2026 Latest Caselaw 489 ALL
Judgement Date : 23 March, 2026

[Cites 1, Cited by 0]

Allahabad High Court

Satpal Singh And 2 Others vs Bhagwati And 6 Others on 23 March, 2026





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


HIGH COURT OF JUDICATURE AT ALLAHABAD 
 
MATTERS UNDER ARTICLE 227 No. - 2548 of 2018   
 
   Satpal Singh And 2 Others    
 
  .....Petitioner(s)   
 
 Versus  
 
   Bhagwati And 6 Others    
 
  .....Respondent(s)       
 
   
 
  
 
Counsel for Petitioner(s)   
 
:   
 
Nishant Mehrotra   
 
  
 
Counsel for Respondent(s)   
 
:   
 
Ashish Kumar Srivastava   
 
     
 
 Court No. - 5
 
   
 
 HON'BLE VIKAS BUDHWAR, J.      

1. Matter has been taken up in revised list, nobody is present on behalf of the petitioner.

2. Learned counsel for the private respondent is present.

3. Accordingly, the present petition is dismissed for want of prosecution.

(Vikas Budhwar,J.)

March 23, 2026

Rajesh

 

 

 
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