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Sumitra Tripathi vs Kedar Nath
2026 Latest Caselaw 390 ALL

Citation : 2026 Latest Caselaw 390 ALL
Judgement Date : 13 March, 2026

[Cites 1, Cited by 0]

Allahabad High Court

Sumitra Tripathi vs Kedar Nath on 13 March, 2026





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 


Neutral Citation No. - 2026:AHC-LKO:18443
 

 
HIGH COURT OF JUDICATURE AT ALLAHABAD
 
LUCKNOW 
 
MATTERS UNDER ARTICLE 227 No. - 849 of 2026   
 
   Sumitra Tripathi    
 
  .....Petitioner(s)   
 
 Versus  
 
   Kedar Nath    
 
  .....Respondent(s)       
 
   
 
  
 
Counsel for Petitioner(s)   
 
:   
 
Suresh Kumar Pandey, Saurabh Tripathi   
 
  
 
Counsel for Respondent(s)   
 
:   
 
 
 
   
 
     
 
 Court No. - 17
 
   
 
 HON'BLE SUBHASH VIDYARTHI, J.     

1. ??????????? ?? ??????? ???????? ???? ????? ????? ??????? ?? ?????

2. ?????? ??????? ?? ???????? 227 ?? ??????? ???????? ?? ?????? ?????? ??????????? ?? ??????? ????? ?? (??? ????), ?????????? ?? ??? ??? ?????? 748 ???? 2025 ??? ????? ?????????-???? ??????? ???? 151 ??????? ????????? ?????? ?? ????? ???????? ?? ??????? ???? ?? ?????? ???? ???

3. ?????? ?? ??? ???? ???? ?? ?????? ??????????? ?? ??????? ???????? ?? ??? ?? ?? ?? ?????? ?? ?? ???? ???? ????? ????

4. ???????, ?????? ?? ? ??? ???? ?? ???? ?? ?????? ?? ???? ???

(Subhash Vidyarthi,J.)

March 13, 2026

Sumit

 

 

 
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