Mohd. Shahnavaz vs Mohd Intekhab Alam And 75 Others
2026 Latest Caselaw 367 ALL

Citation : 2026 Latest Caselaw 367 ALL
Judgement Date : 11 March, 2026

[Cites 1, Cited by 0]

Allahabad High Court

Mohd. Shahnavaz vs Mohd Intekhab Alam And 75 Others on 11 March, 2026





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


Neutral Citation No. - 2026:AHC:49343
 

 
HIGH COURT OF JUDICATURE AT ALLAHABAD 
 
MATTERS UNDER ARTICLE 227 No. - 3011 of 2026   
 
   Mohd. Shahnavaz    
 
  .....Petitioner(s)   
 
 Versus  
 
   Mohd Intekhab Alam And 75 Others    
 
  .....Respondent(s)       
 
   
 
  
 
Counsel for Petitioner(s)   
 
:   
 
Abrar Ahmad Siddiqui   
 
  
 
Counsel for Respondent(s)   
 
:   
 
 
 
   
 
     
 
 Court No. - 5
 
   
 
 HON'BLE MANISH KUMAR NIGAM, J.

1. Learned counsel for the petitioner prays that this petition may be dismissed as not pressed at this stage.

2. Prayer made is allowed.

3. Accordingly, this petition is dismissed as not pressed at this stage.

(Manish Kumar Nigam,J.)

March 11, 2026

Ved Prakash

Download the LatestLaws.com Mobile App