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Lalta Prasad vs Tilak Singh
2026 Latest Caselaw 74 ALL

Citation : 2026 Latest Caselaw 74 ALL
Judgement Date : 29 January, 2026

[Cites 1, Cited by 0]

Allahabad High Court

Lalta Prasad vs Tilak Singh on 29 January, 2026





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


Neutral Citation No. - 2026:AHC:20867
 

 
HIGH COURT OF JUDICATURE AT ALLAHABAD 
 
MATTERS UNDER ARTICLE 227 No. - 1000 of 2026   
 
   Lalta Prasad    
 
  .....Petitioner(s)   
 
 Versus  
 
   Tilak Singh    
 
  .....Respondent(s)       
 
   
 
  
 
Counsel for Petitioner(s)   
 
:   
 
Swatantra Kumar Singh, Virendra Singh   
 
  
 
Counsel for Respondent(s)   
 
:   
 
 
 
   
 
     
 
 Court No. - 5
 
   
 
 HON'BLE MANISH KUMAR NIGAM, J.      

1. This petition has been filed for expediting the execution application.

2. Learned counsel for the petitioner submits that he does not want to press the instant petition and prays that the same may be dismissed as not pressed.

3. Accordingly, the present petition is dismissed as not pressed.

(Manish Kumar Nigam,J.)

January 29, 2026

Rama Kant

 

 

 
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