Manshi Shukla vs State Of U.P. Thru. Prin. Secy. Home And ...
2026 Latest Caselaw 268 ALL

Citation : 2026 Latest Caselaw 268 ALL
Judgement Date : 12 February, 2026

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Allahabad High Court

Manshi Shukla vs State Of U.P. Thru. Prin. Secy. Home And ... on 12 February, 2026

Author: Rajesh Singh Chauhan

Bench: Rajesh Singh Chauhan





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 


HIGH COURT OF JUDICATURE AT ALLAHABAD
 
LUCKNOW 
 
CRIMINAL MISC. WRIT PETITION No. - 10053 of 2024   
 
   Manshi Shukla    
 
  .....Petitioner(s)   
 
 Versus  
 
   State Of U.P. Thru. Prin. Secy. Home And Others    
 
  .....Respondent(s)       
 
   
 
  
 
Counsel for Petitioner(s)   
 
:   
 
Durgendra Kumar Tiwari   
 
  
 
Counsel for Respondent(s)   
 
:   
 
G.A.   
 
     
 
 Court No. - 9
 
   
 
 HON'BLE RAJESH SINGH CHAUHAN, J.

HON'BLE RAJEEV BHARTI, J. As prayed, list in the next week.

(Rajeev Bharti,J.) (Rajesh Singh Chauhan,J.)

February 12, 2026

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