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Ramesh Chandra Vaish And 2 Others vs State Of U.P. And Another
2026 Latest Caselaw 178 ALL

Citation : 2026 Latest Caselaw 178 ALL
Judgement Date : 3 February, 2026

[Cites 0, Cited by 0]

Allahabad High Court

Ramesh Chandra Vaish And 2 Others vs State Of U.P. And Another on 3 February, 2026





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


Neutral Citation No. - 2026:AHC:24400
 

 
HIGH COURT OF JUDICATURE AT ALLAHABAD 
 
APPLICATION U/S 482 No. - 26972 of 2024   
 
   Ramesh Chandra Vaish And 2 Others    
 
  .....Applicant(s)   
 
 Versus  
 
   State of U.P. and Another    
 
  .....Opposite Party(s)       
 
   
 
  
 
Counsel for Applicant(s)   
 
:   
 
Himanshu Srivastava, Madan Lal Srivastava   
 
  
 
Counsel for Opposite Party(s)   
 
:   
 
G.A., Rajesh Kumar Dubey   
 
     
 
 Court No. - 69
 
   
 
 HON'BLE ARUN KUMAR SINGH DESHWAL, J.

Re: Criminal Misc. Recall Application No.3 of 2025

1. Heard learned counsel for the parties and perused the record.

2. Present recall application is misconceived and accordingly, the same is rejected.

(Arun Kumar Singh Deshwal,J.)

February 3, 2026

Kamarjahan

 

 

 
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