Meera Srivastava vs State Of U.P. Thru. Prin. Secy. Home Lko. ...
2025 Latest Caselaw 10033 ALL

Allahabad High Court

Meera Srivastava vs State Of U.P. Thru. Prin. Secy. Home Lko. ... on 2 September, 2025

HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 


Neutral Citation No. - 2025:AHC-LKO:52125
 

 
HIGH COURT OF JUDICATURE AT ALLAHABAD
 
LUCKNOW  
 
APPLICATION U/S 482 No. - 7294 of 2025    
 
   Meera Srivastava    
 
  .....Applicant(s)   
 
 Versus  
 
   State Of U.P. Thru. Prin. Secy. Home Lko. And Another    
 
  .....Opposite Party(s)        
 
   
 
  
 
Counsel for Applicant(s)   
 
:   
 
Desh Mitra Anand, Prateek Rawat, Utkarsh Anand   
 
  
 
Counsel for Opposite Party(s)   
 
:   
 
G.A., Rohit Tripathi   
 
      
 
 Court No. - 13
 
    
 
 HON'BLE SUBHASH VIDYARTHI, J.      

1. Heard Shri Desh Mitra Anand, the learned counsel for the applicant, Smt. Kamlesh Kumar, the learned AGA for the State and Shri Akash Asthana, Advocate holding brief of Shri Rohit Tripathi, the learned counsel for the Enforcement Directorate.

2. By means of the instant application filed under Section 482 Cr.P.C., the applicant has prayed that the personal bond and surety submitted by her in Case Crime No.1577 of 2019 lodged at Police Station- Gomti Nagar, District- Lucknow be treated as sufficient for her released in 76 cases, in which she has been released on bail.

3. The learned counsel for the applicant has submitted that the applicant is involved in 75 criminal cases, all of which are of similar nature and in all which she has been granted bail. On the basis of her involvement in the aforesaid cases, the Enforcement Directorate has lodged Case Crime No.05 of 2021 against her and the applicant has been ordered to released on bail in that case also.

4. However, as the applicant has been granted bail in 76 cases, she could not arrange separate sureties and bail bonds for her released in all the cases.

5. Learned counsel for the applicant has placed reliance upon a judgment of the Hon'ble Supreme Court in the case of Hani Nishad @ Mohammad Imran @ Vikky vs. The State of Uttar Pradesh [SLP (Crl.) No.8914-8915/2018).

6. Learned AGA has vehemently opposed the application and submitted that the applicant is involved in a very large number of cases. However, she could not dispute that the applicant is entitled to the benefit of the order passed by the Hon'ble Supreme Court in the case of Hani Nishad (supra) but she has submitted that the applicant should furnish separate personal bond and sureties in the case instituted by the Enforcement Directorate.

7. Accordingly, the instant application is disposed of by providing that the personal bond and two sureties for Rs.1,00,000/- shall be submitted by the applicant for her release in furtherance of the order dated 20.06.2024 passed by this Court in Crl. Misc. Bail Application No.6719 of 2024 in Case Crime No.1577 of 2019 under Section 409, 420, 467, 468, 471, 120-B IPC at P.S.- Gomti Nagar, Lucknow, which shall hold good for the applicant's release in 75 cases listed from S.No.1 of 75 of the appendix to the Application under Section 482 Cr.P.C., details of which are as follows:-

S.No. Case Crime No.

Under Sections

Police Station

District

409,420,467,468,471,120-B IPC Gomti Nagar

Lucknow

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

1506/2019

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

1509/2019

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

1557/2019

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

1561/2019

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

1577/2019

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

1579/2019

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

1583/2019

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

1585/2019

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

1601/2019

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

1617/2019

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

1622/2019

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

1627/2019

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

1629/2019

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

1630/2019

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

13/2020

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

36/2020

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

54/2020

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

57/2020

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

59/2020

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

60/2020

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

71/2020

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

93/2020

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

95/2020

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

96/2020

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

102/2020

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

111/2020

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

114/2020

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

131/2020

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

134/2020

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

143/2020

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

144/2020

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

152/2020

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

158/2020

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

161/2020

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

162/2020

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

163/2020

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

166/2020

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

181/2020

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

187/2020

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

201/2020

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

216/2020

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

738/2020

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

768/2020

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

771/2020

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

788/2020

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

806/2020

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

807/2020

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

808/2020

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

830/2020

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

833/2020

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

834/2020

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

835/2020

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

840/2020

409,420,467,468,471,120-B, 504 IPC Gomti Nagar Lucknow

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

848/2020

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

855/2020

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

867/2020

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

878/2020

409,420,467,468,471,120-B, 504 IPC Gomti Nagar Lucknow

879/2020

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

880/2020

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

887/2020

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

220/2021

409,420,467,468,471,120-B IPC Gomti Nagar

Lucknow

304/2021

409,420,467,468,471,120-B IPC Gomti Nagar Lucknow

7. The applicant should furnish a separate personal bond and sureties for released in respect of the Case Crime No.05 of 2021 instituted by the Enforcement Directorate under Section 3, 4 of PMLA, Lucknow in which she has been released on bail by means of an order dated 22.05.2025 passed by this court in Crl. Misc. Bail Application No.750 of 2025.

(Subhash Vidyarthi,J.)

September 2, 2025

-Amit K-