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Sonu @ Jaiveer vs State Of U.P.
2024 Latest Caselaw 33273 ALL

Citation : 2024 Latest Caselaw 33273 ALL
Judgement Date : 1 October, 2024

Allahabad High Court

Sonu @ Jaiveer vs State Of U.P. on 1 October, 2024

Author: Ajay Bhanot

Bench: Ajay Bhanot





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2024:AHC:160482
 
Court No. - 65
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12024 of 2024
 

 
Applicant :- Sonu @ Jaiveer
 
Opposite Party :- State of U.P.
 
Counsel for Applicant :- Maneesh Tiwari,Pawan Kumar Shukla
 
Counsel for Opposite Party :- G.A.,Ravindra Singh
 

 
Hon'ble Ajay Bhanot,J.
 

Shri Sunil Kumar Yadav, learned counsel holding brief of Shri Pawan Kumar Shukla, learned counsel for the applicant submits that the trial has been concluded. The judgment has been handed down by the trial court convicting the applicant.

The bail application has become infructuous.

The bail application is dismissed.

Order Date :- 1.10.2024

Vandit

 

 

 
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