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Lalit vs State Of U.P.
2024 Latest Caselaw 33203 ALL

Citation : 2024 Latest Caselaw 33203 ALL
Judgement Date : 1 October, 2024

Allahabad High Court

Lalit vs State Of U.P. on 1 October, 2024





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2024:AHC:161117
 
Court No. - 71
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21013 of 2023
 

 
Applicant :- Lalit
 
Opposite Party :- State of U.P.
 
Counsel for Applicant :- Shekhar Gangal
 
Counsel for Opposite Party :- G.A.,Geetam Singh,Hardev Prajapati
 

 
Hon'ble Mayank Kumar Jain,J.
 

1. ??????? ??????? ???????? ????? ????????? ????, ????? ?? ?? ?? ???????? 667 ???? 2022, ???????? ???? 307 ?????????, ???? ??????, ???? ?????? ??? ????? ?? ????? ???? ???? ???????? ???? ??? ???

2. ??????? ????? ?? ?????? ??? ?? ???? ?????? ?????? ?????? 05.10.2022 ?? ?? ??? ?? ????? ????? ??????? ???? ????? ??? ?? ???? ??? ???? ???? ?? ????? ?? ???? ??? ??? ?????? 29.09.2022 ??? ???? ?? ??? ???? ?? ??? ?? ????? ?? ???? ???? ?????????? ?? ??? ?? ???? ??? ?? ????? ?? ???? ????? ???? ?? ????

3. ????? ?? ??????? ????????, ??????? ?? ??????? ???????? ??? ????? ?? ?? ?? ??????? ??? ?????? ???????? ???? ?????? ??????? ?? ???? ??? ???????? ?? ??????? ?????

4. ????? ?? ??????? ???????? ?? ???? ???????? ???? ?? ????? ?? ?? ?????? ??? ??? ??? ????? ??? ?? ???? ?????? ??? ??, ???? ???? ????? ????? ???? ???? ??? ???? ?? ??? ???????? ?????? ???? ??? ????? ????? ??????? ?????? ?? ???? ????? ??? ?? ??? ?????? ?? ??? ?????????? ???? ???? ??? ??? ????? ?????? ????? ?? ??? ???? ?????? ?? ?????? ???? ?? ??? ??? ????? ???? ??????? ??, ?? ????? ?? ????? ?? ???? ??? ?????? ??? ????? ?? ????? ?? ??? ??? ???-??? ??? ???? ?? ?? ??? ???? ?? ???? ?????? ???? ?? ??? ????? ?? ????? ?? ???, ????? ???? ???? ???? ?? ??? ?? ???? ??? ??? ????? ?? ??? ?? ????? ?? ??????? ??? ??? ??????????? ???? ??? ???????? ?? ??????? ???? ??? ??????? ???? ??, ???? ?????? ?? ???? ?? ????? ?? ??????? ??? ??? ?????? ???? ??? ??? ????? ?????? ?????? ???????????-1 ??????? (??????????) ??? ???????????-2 ????? (?????) ?? ??? ???????? ???? ?? ???? ??? ????? ??? ?????????? ?? ???? ??? ????? ???? ?????? ???? ??? ??? ??????? ???? 161 ?????????? ??? ????? ????? ??????? ??? ?????? ????????? ??? ???? ?? 19 ??? ??? ????? ?? ????? ?? ????? ?? ??????? ?????? ??? ??, ?? ?????? ??? ????? ????? ?????? ??? ???? ???????? ?? ???? ???????? ???? ?? ???? ??, ??? ????????? ?? ???????? ???? ?? ??????? ?????? ???? ???? ??? ????? ?????? ???? ????? ?? ??? ??????? ???????? ?? ???? ??????? ?? ???????-5, ??? 6 ??? ?????? ???? ??? ??, ?????? ????? ????? ?? ??? ????? ??????? ?? ??? ?? ?? ?????? ??? ??? 18.10.2022 ?? ??????? ??? ??????? ??? ????? ????? ?? ????? ?? ???? ???? ????

5. ???? ?????? ??????? ?? ??????? ???????? ??? ??????? ??? ?????? ???????? ?????? ????? ?? ????? ???? ??? ??? ??? ???? ??? ?? ????? ???????? ?? ??????? ????? ?? ?????? ???? ?? ??? ????? ?? ????????? ?? ???? ??? ???????? ????? ????? ???? ???? ??? ??, ????? ????? ?? ????? ?? ? ????? ????

6. Union of India Vs. K.A. Najeeb (2021) 3 SCC 713 ??? ?????? ???????? ???????? ?????? ????? ????? ????? ???? ??? ???-

"15. This Court has clarified in numerous judgments that the liberty guaranteed by Part III of the Constitution would cover within its protective ambit not only due procedure and fairness but also access to justice and a speedy trial. In Supreme Court Legal Aid Committee v. Union of India SCC para-15 it was held that undertrials cannot indefinitely be detained pending trial. Ideally, no person ought to suffer adverse consequences of his acts unless the same is established before a neutral arbiter. However, owing to the practicalities of real life where to secure an effective trial and to ameliorate the risk to society in case a potential criminal is left at large pending trial, the Courts are tasked with deciding whether an individual ought to be released pending trial or not. Once it is obvious that a timely trial would not be possible and the accused has suffered incarceration for a significant period of time, Courts would ordinarily be obligated to enlarge them on bail."

7. ?????? ?? ????? ???? ??? ???????????? ??? ????????? ?? ??????? ???????? ?? ?????? ?? ???????? ???? ??? ??? ???????? ????? ?? ???-??? ?? ???? ??? ??????? ???? ???????? ?? ????? ?? ????? ?? ????? ?? ?????? ???? ?????? ???? ???

8. ??????? ????? ???? ?? ????? ????????????? ??????? ???? ???? ??? ??? ??????? ????? ??? ????? ?????? ?? ??? ????????? ???????? ?? ????????? ?? ????????? ??? ???? ??? ??? ?????? ?? ?? ??????? ???????? ???? ?? ????? ?? ???? ???? ????

(i). ????? ?????? ?? ????? ????????? ???????? ?? ????? ??????? ??????

(ii). ????? ?????? ?? ???? ?? ?????? ?? ???????? ???? ??????

(iii). ????? ?????? ?? ????? ??????? ?? ??? ????-???? ???? ??????

(iv). ????? ????? ?? ???? ???? ?? ??? ????? ?? ?????????? ?? ???????? ??? ????? ?? ???? ?? ??????? ??????? ??? ????? ???? ???? ? ??? ??????? ????? ??????

(v). ????? ????????? ?? ?????????? ??? ?? ????? ?? ?????? ?? ?????? ???? ?? ??????? ?? ????? ?????????? ?? ??? ??????? ?? ???? ???? ???? ? ?? ???? ??? ????? ?????, ????? ???? ?????? ???????? ??? ?????? ?? ????? ???? ?? ???? ???? ?????

9. ??? ????? ?????? ??????? ?????? ?? ??????? ???? ???? ??, ?? ?????? ???????? ?? ?? ??? ????? ?? ?? ????? ?? ????? ?????? ?? ??????

Order Date :- 1.10.2024

Pawan Kumar

 

 

 
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