Mahesh Kumar vs State Of U.P. And 3 Others
2024 Latest Caselaw 38465 ALL

Citation : 2024 Latest Caselaw 38465 ALL
Judgement Date : 21 November, 2024

Allahabad High Court

Mahesh Kumar vs State Of U.P. And 3 Others on 21 November, 2024





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2024:AHC:181736
 
Court No. - 34
 

 
Case :- WRIT - C No. - 23536 of 2024
 

 
Petitioner :- Mahesh Kumar
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Deepak Kumar Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Manish Kumar Nigam,J.

1. Case called out in revised list. Nobody has appeared on behalf of the petitioner.

2. Learned Standing Counsel has submitted the instructions, which have been taken on record.

3. According to the learned Standing Counsel that the grievance of the petitioner has already been taken care of and the suit has already been decided by the judgment and order dated 03.08.2024.

4. In view of the same, no further orders are required to be passed.

5. The writ petition is consigned to records.

Order Date :- 21.11.2024

Priya

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