Dr. Preeti Chand Negi vs Mahendra Prasad Aggarwal, Addl. Chief ...
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Allahabad High Court

Dr. Preeti Chand Negi vs Mahendra Prasad Aggarwal, Addl. Chief ... on 21 November, 2024

Author: Manish Kumar

Bench: Manish Kumar

HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 


?Neutral Citation No. - 2024:AHC-LKO:76877
 
Court No. - 17
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 3542 of 2024
 

 
Applicant :- Dr. Preeti Chand Negi
 
Opposite Party :- Mahendra Prasad Aggarwal, Addl. Chief Secy. Higher Education Anubhag, Lko. And Another
 
Counsel for Applicant :- Waseeq Uddin Ahmed,Anuj Kudesia
 

 
Hon'ble Manish Kumar,J.
 

Case has been called out in the revised list.

Learned Standing Counsel has submitted that affidavit of compliance has already been filed on 06.11.2024 mentioning therein specifically that the judgment and order of this Court dated 07.08.2024 passed in Writ A No. 5029 of 2024 has been complied with in its letter and spirit against which no objection has been filed by the applicant till date.

Neither the learned counsel for the applicant is present nor any request has been made on his behalf for adjournment of the case.

In view of the aforesaid, the present writ petition is dismissed in default.

Order Date :- 21.11.2024

Ashish