Ram Sanehi vs State Of U.P.
2024 Latest Caselaw 36672 ALL

Citation : 2024 Latest Caselaw 36672 ALL
Judgement Date : 7 November, 2024

Allahabad High Court

Ram Sanehi vs State Of U.P. on 7 November, 2024

Author: Saurabh Shyam Shamshery

Bench: Saurabh Shyam Shamshery





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2024:AHC:174931
 
Court No. - 49
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 37174 of 2024
 

 
Applicant :- Ram Sanehi
 
Opposite Party :- State of U.P.
 
Counsel for Applicant :- Neelabh Srivastava,Vijay Shankar Yadav
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Saurabh Shyam Shamshery,J.

The status report is being submitted by the learned Trial Court that trial has been concluded and judgment has been passed on 22.10.2024, therefore, this application becomes infructuous.

Accordingly, application is dismissed as infructuous.

Order Date :- 7.11.2024

P. Pandey

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