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Faraheem vs Smt. Sana Bee
2024 Latest Caselaw 19827 ALL

Citation : 2024 Latest Caselaw 19827 ALL
Judgement Date : 29 May, 2024

Allahabad High Court

Faraheem vs Smt. Sana Bee on 29 May, 2024

Author: Vivek Kumar Birla

Bench: Vivek Kumar Birla





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Court No. - 29
 

 
Case :- FIRST APPEAL No. - 1041 of 2021
 
Appellant :- Faraheem
 
Respondent :- Smt. Sana Bee
 
Counsel for Appellant :- Gajendra Pratap Singh
 

 
Hon'ble Vivek Kumar Birla,J.
 

Hon'ble Syed Qamar Hasan Rizvi,J.

1. The present appeal has been filed seeking following relief:

"The relief sought by the appellant is to set aside the judgment and decree dated 02.11.2021 passed by Principal Judge, Family Court, Bareilly in Petition No. 969 of 2017; Faraheem Vs. Smt. Sana Bee."

2. None of the counsel is present even in the revised list.

3. The present appeal is dismissed for want of prosecution.

4. Interim order, if any, stands vacated.

Order Date :- 29.5.2024

Arif

 

 

 
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