Hukum Singh Verma vs Km. Shanti Devi Jain
2024 Latest Caselaw 19378 ALL

Citation : 2024 Latest Caselaw 19378 ALL
Judgement Date : 27 May, 2024

Allahabad High Court

Hukum Singh Verma vs Km. Shanti Devi Jain on 27 May, 2024

Author: Neeraj Tiwari

Bench: Neeraj Tiwari





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2024:AHC:96355
 
Court No. - 50
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 5489 of 2023
 

 
Petitioner :- Hukum Singh Verma
 
Respondent :- Km. Shanti Devi Jain
 
Counsel for Petitioner :- Manish Pandey,Radhey Krishna Pandey
 

 
Hon'ble Neeraj Tiwari,J.

1. Heard Sri Radhey Krishna Pandey, learned counsel for the petitioner and Sri Dinesh Pathak, learned counsel for the respondent.

2. In light of judgment and order dated 27.05.2024 passed in SCC Revision No. 74 of 2024, no further order is required to be passed.

3. Accordingly, the file is consigned to record.

Order Date :- 27.5.2024

ADY

Download the LatestLaws.com Mobile App