Smt. Alimun Nisha vs Vinod Kumar Srivastava And 2 Others
2024 Latest Caselaw 19346 ALL

Citation : 2024 Latest Caselaw 19346 ALL
Judgement Date : 27 May, 2024

Allahabad High Court

Smt. Alimun Nisha vs Vinod Kumar Srivastava And 2 Others on 27 May, 2024

Author: Neeraj Tiwari

Bench: Neeraj Tiwari





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2024:AHC:95891
 
Court No. - 50
 

 
Case :- S.C.C. REVISION No. - 44 of 2024
 

 
Revisionist :- Smt. Alimun Nisha
 
Opposite Party :- Vinod Kumar Srivastava And 2 Others
 
Counsel for Revisionist :- Narendra Kumar Chaturvedi
 
Counsel for Opposite Party :- Prashant Pandey,Sabya Sachee Rai,Suneel Kumar Rai
 

 
Hon'ble Neeraj Tiwari,J.

Heard Sri Narendra Kumar Chaturvedi, learned counsel for the revisionist and Sri Suneel Kumar Rai, learned counsel for the opposite parties.

Judgment reserved.

Order Date :- 27.5.2024

Junaid

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