Citation : 2024 Latest Caselaw 3188 ALL
Judgement Date : 5 February, 2024
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Neutral Citation No. - 2024:AHC:19000 Court No. - 36 Case :- WRIT - A No. - 18022 of 2023 Petitioner :- Taruna Sikarwar And 109 Others Respondent :- State Of U.P. And 2 Others Counsel for Petitioner :- O.P.S. Rathore Counsel for Respondent :- C.S.C.,Archana Singh,Ashish Kumar (Nagvanshi) Hon'ble Saurabh Shyam Shamshery,J.
1. Sri O.P.S. Rathore, learned counsel for petitioners submits that this writ petition may be disposed of in terms of judgment passed in Arvind Singh and others vs. State of UP and others, 2024:AHC:17936.
2. Ms. Archana Singh, learned counsel for respondents has no objection if such prayer is allowed.
3. Writ petition is disposed of in terms of above referred judgment.
Order Date :- 5.2.2024
N. Sinha
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