Tuesday, 12, May, 2026
 
Torrent Pharma ADVT
latestlaws android app
latestlaws iOS app
 
 
Expand O P Jindal Global University
trademarkclick
 
  
  
 
 
2026 2025 2024 2023 2022 2021 2019 2018 2017 2016 2015 2014 2013 2012 2011 2005
January February March April May June July August September October November December
 

Reliance General Insurance Co. Ltd. vs Sant Ram Sharma And 4 Others
2024 Latest Caselaw 2899 ALL

Citation : 2024 Latest Caselaw 2899 ALL
Judgement Date : 1 February, 2024

Allahabad High Court

Reliance General Insurance Co. Ltd. vs Sant Ram Sharma And 4 Others on 1 February, 2024

Author: Vipin Chandra Dixit

Bench: Vipin Chandra Dixit 





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2024:AHC:17659
 

 
Court No. - 9
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2743 of 2014
 

 
Appellant :- Reliance General Insurance Co. Ltd.
 
Respondent :- Sant Ram Sharma And 4 Others
 
Counsel for Appellant :- Saurabh Srivastava
 
Counsel for Respondent :- Sanjay Srivastava
 

 
Hon'ble Vipin Chandra Dixit,J.

Sri Saurabh Srivastava, learned counsel for the appellant states that the issue involved in the present appeal is squarely covered by the judgments of the Hon'ble Apex Court in series of cases and as such, the appellant-Insurance Company does not want to press this appeal any further.

In view of statement of learned counsel for the appellant, this FAFO is dismissed as withdrawn.

Interim order, if any, stands discharged.

Order Date :- 1.2.2024

P.P.

 

 

 
Download the LatestLaws.com Mobile App
latestlaws android app
latestlaws iOS app
 
Join latestlaws whatsapp group
 
Latestlaws Newsletter
 

Publish Your Article

Publish Your Article
 

Campus Ambassador

Campus Ambassador
 

Media Partner

Media Partner
 

Campus Buzz

campuss Buzz
 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents: Lexidem Offline Internship Program, 2026
 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

LatestLaws.com presents Lexidem Online Internship, 2026
 
Whatsapp Channel
 

LatestLaws Partner Event : IJJ

IJJ
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Smt. Nirmala Devi Bam Memorial International Moot Court Competition
 
IDRC (Indian dispute resolution centre)
 
Latestlaws Newsletter
 
Latestlaws.com App and Features
 
O P Jindal Global University
 
Vips
 
Sandeep Logistics
 
 
start up India
the world of Laws
IDRC
 
About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs