Citation : 2023 Latest Caselaw 28696 ALL
Judgement Date : 13 October, 2023
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Neutral Citation No. - 2023:AHC:198482 Court No. - 66 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 39180 of 2021 Applicant :- Shivam Tiwari Opposite Party :- State of U.P. Counsel for Applicant :- Shrawan Dwivedi Counsel for Opposite Party :- G.A.,Akhil Kumar Shukla Hon'ble Ajay Bhanot,J.
Learned AGA on the basis of records available with the State submits that the trial has been concluded and the judgment has been rendered by the trial court.
The bail application has become infructuous.
The bail application is dismissed.
Order Date :- 13.10.2023
Vandit
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