Citation : 2023 Latest Caselaw 28683 ALL
Judgement Date : 13 October, 2023
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Neutral Citation No. - 2023:AHC:198640 Court No. - 66 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 16158 of 2019 Applicant :- Sanjeev Opposite Party :- State of U.P. Counsel for Applicant :- Rakesh Kumar Srivastava Counsel for Opposite Party :- G.A.,Sanjay Srivastava Hon'ble Ajay Bhanot,J.
Learned AGA on the basis of records available with the State submits that the trial has been concluded and the judgment has been rendered by the trial court.
The bail application has become infructuous.
The bail application is dismissed.
Order Date :- 13.10.2023
Vandit
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