Citation : 2023 Latest Caselaw 28419 ALL
Judgement Date : 12 October, 2023
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Neutral Citation No. - 2023:AHC-LKO:67223 Court No. - 7 Case :- WRIT - C No. - 8848 of 2023 Petitioner :- Sant Shri Ganga Ram Baba Trust Thru. Its Manager Rajendra Singh Yadav And 5 Others Respondent :- State Of U.P. Thru. Addl. Chief Secy./ Prin. Secy. Deptt. Of Technical Education Lko. And 2 Others Counsel for Petitioner :- Ajay Pratap Singh Counsel for Respondent :- C.S.C.,Ravi Singh Sisodiya Hon'ble Abdul Moin,J.
Heard learned counsel for the petitioners, learned State counsel for respondent nos.1 & 2 as well as Shri Ravi Singh Sisodiya, learned counsel appearing for respondent no.3.
There is consensus at the bar that this matter is squarely covered by the judgment of this Court passed in a Bunch of writ petitions leading Writ C No.4953 of 2023 in re: Committee of Management Jai Prakash Charitable Trust Vs. State of U.P. and 2 Others decided on 22.09.2023.
Considering the aforesaid, the writ petition is disposed of.
It is provided that the petitioners shall be entitled to the benefit of the judgment of this Court passed in Writ C No.4953 of 2023 in re: Committee of Management Jai Prakash Charitable Trust Vs. State of U.P. and 2 Others decided on 22.09.2023.
Order Date :- 12.10.2023
S. Shivhare
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