Suresh Chaubey vs State Of U.P.
2023 Latest Caselaw 28168 ALL

Citation : 2023 Latest Caselaw 28168 ALL
Judgement Date : 11 October, 2023

Allahabad High Court

Suresh Chaubey vs State Of U.P. on 11 October, 2023

Bench: Ajay Bhanot





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2023:AHC:196360
 

 
Court No. - 66
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 26342 of 2020
 
Applicant :- Suresh Chaubey
 
Opposite Party :- State of U.P.
 
Counsel for Applicant :- Rajesh Tripathi,Ramkailash Rajbhar,Shashank Kumar,Vinod Kumar Yadav
 
Counsel for Opposite Party :- G.A.,Ashok Kumar Gupta
 

 
Hon'ble Ajay Bhanot,J.

Learned AGA on the basis status report sent by the trial court submits that the trial has been concluded and the judgment has been rendered by the trial court.

The bail application has become infructuous.

The bail application is dismissed.

Order Date :- 11.10.2023

Pravin

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