Jitendra vs State Of U.P. And Another
2023 Latest Caselaw 28164 ALL

Citation : 2023 Latest Caselaw 28164 ALL
Judgement Date : 11 October, 2023

Allahabad High Court

Jitendra vs State Of U.P. And Another on 11 October, 2023

Bench: Ajay Bhanot





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2023:AHC:196372
 

 
Court No. - 66
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 41225 of 2020
 
Applicant :- Jitendra
 
Opposite Party :- State of U.P. and Another
 
Counsel for Applicant :- Rahul Kumar Sharma,R.S. Maurya
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Ajay Bhanot,J.

Learned AGA on the basis status report sent by the trial court submits that the trial has been concluded and the judgment has been rendered by the trial court.

The bail application has become infructuous.

The bail application is dismissed.

Order Date :- 11.10.2023

Pravin

Download the LatestLaws.com Mobile App