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Raju vs State Of U.P.
2023 Latest Caselaw 27904 ALL

Citation : 2023 Latest Caselaw 27904 ALL
Judgement Date : 10 October, 2023

Allahabad High Court
Raju vs State Of U.P. on 10 October, 2023
Bench: Ajay Bhanot




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2023:AHC:195463
 
Court No. - 66
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 23197 of 2020
 
Applicant :- Raju
 
Opposite Party :- State of U.P.
 
Counsel for Applicant :- Anil Kumar Chaudhary,Mainuddin Ahamad
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Ajay Bhanot,J.

Learned AGA on the basis status report sent by the trial court submits that the trial has been concluded and the judgment has been rendered by the trial court.

The bail application has become infructuous.

The bail application is dismissed.

Order Date :- 10.10.2023

Pravin

 

 

 
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