Citation : 2023 Latest Caselaw 27900 ALL
Judgement Date : 10 October, 2023
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Neutral Citation No. - 2023:AHC:195416 Court No. - 66 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 33851 of 2020 Applicant :- Parvez Opposite Party :- State of U.P. Counsel for Applicant :- Atul Kumar Counsel for Opposite Party :- G.A.,Abhinav Singh Hon'ble Ajay Bhanot,J.
Shri Shravan Kumar Dubey, learned A.G.A. on the basis of status report sent by the trial court submits that the trial has been concluded and the judgment has been rendered by the trial court.
The bail application has become infructuous.
The bail application is dismissed.
Order Date :- 10.10.2023
Jaswant
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