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Mahboob Beg vs State Of U.P. And 3 Others
2023 Latest Caselaw 15713 ALL

Citation : 2023 Latest Caselaw 15713 ALL
Judgement Date : 18 May, 2023

Allahabad High Court
Mahboob Beg vs State Of U.P. And 3 Others on 18 May, 2023
Bench: Surya Prakash Kesarwani, Anish Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Neutral Citation No. - 2023:AHC:108466-DB
 
Court No. - 3
 

 
Case :- CIVIL MISC REVIEW APPLICATION No. - 246 of 2023
 

 
Applicant :- Mahboob Beg
 
Opposite Party :- State Of U.P. And 3 Others
 
Counsel for Applicant :- Zeeshan Mazhar
 
Counsel for Opposite Party :- C.S.C.
 

 
Hon'ble Surya Prakash Kesarwani,J.

Hon'ble Anish Kumar Gupta,J.

1. Heard learned counsel for the petitioner and the learned standing counsel.

2. The only ground taken in the present Review Application is that the petitioner is entitled to avail the benefit of G.O. dated 09.05.2015 and 01.01.2016.

3. We find that in the order dated 31.03.2023, we have observed that there is nothing on record to show that the petitioner has any threat perception. Consequently, the writ petition was dismissed.

4. Thus, we do not find any apparent error in our judgment and order dated 31.03.2023. Review Application is totally misconceived and is, therefore, dismissed.

Order Date :- 18.5.2023/vkg

 

 

 
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