Union Of India Thru. Secy. Min. Of ... vs The Central Administrative ...
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HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Neutral Citation No. - 2023:AHC-LKO:34847-DB
 
Court No. - 1
 

 
Case :- WRIT - A No. - 19847 of 2020
 

 
Petitioner :- Union Of India Thru. Secy. Min. Of Communication N.Delhiandors
 
Respondent :- The Central Administrative Tribunal Lko. And Anr.
 
Counsel for Petitioner :- Pushpila Bisht,Gaurav Upadhyay
 
Counsel for Respondent :- Praveen Kumar
 

 
Hon'ble Devendra Kumar Upadhyaya,J.

Hon'ble Om Prakash Shukla,J.

Heard Ms. Pushpila Bisht, learned counsel for the petitioners and Shri Praveen Kumar, learned counsel representing the respondents.

The controversy involved in this writ petition stands settled by the Division Bench judgement dated 08.07.2019 passed by a Co-ordinate Bench of this Court in Writ Petition No.18482 (S/B) of 2019 whereby the writ petition challenging the order of the Central Administrative Tribunal has been dismissed. The said order dated 08.07.2019 passed in Writ Petition No.18482 (S/B) of 2019 has been reiterated in yet another judgment dated 17.11.2021 passed by Co-ordinate Bench of this Court in Writ Petition No.26696 (S/B) of 2020.

In view of the aforesaid, this writ petition is also dismissed.

Order Date :- 18.5.2023

Arnima