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Sanjay Kumar And 2 Ors. vs State Of U.P.
2023 Latest Caselaw 15393 ALL

Citation : 2023 Latest Caselaw 15393 ALL
Judgement Date : 16 May, 2023

Allahabad High Court
Sanjay Kumar And 2 Ors. vs State Of U.P. on 16 May, 2023
Bench: Suresh Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Neutral Citation No. - 2023:AHC-LKO:34007
 

 
Court No. - 13
 

 
Case :- JAIL APPEAL DEFECTIVE No. - 909 of 2021
 

 
Appellant :- Sanjay Kumar And 2 Ors.
 
Respondent :- State of U.P.
 
Counsel for Appellant :- Jail Appeal
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Suresh Kumar Gupta,J.

Case called out. No one is present on behalf of the appellants.

Against the similar judgment and order dated 16.1.2021 one Jail Appeal Defective is pending on same set of facts.

Since regular appeal is pending before this Court, this defective jail appeal has become infructuous. It is dismissed as such.

Order Date :- 16.5.2023

Anupam

 

 

 
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