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Ram Suchit Yadav vs Sri Sunil Dhobal,General ...
2023 Latest Caselaw 15248 ALL

Citation : 2023 Latest Caselaw 15248 ALL
Judgement Date : 15 May, 2023

Allahabad High Court
Ram Suchit Yadav vs Sri Sunil Dhobal,General ... on 15 May, 2023
Bench: Abdul Moin



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Neutral Citation No. - 2023:AHC-LKO:33387
 
Court No. - 7
 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 660 of 2023
 
Applicant :- Ram Suchit Yadav
 
Opposite Party :- Sri Sunil Dhobal,General Manager/ Unit Head (R,B,), Iti Ltd., Raebareli
 
Counsel for Applicant :- Abhay Kumar Ojha,Prashant Chandra
 
Counsel for Opposite Party :- Nidhi Singh
 

 
Hon'ble Abdul Moin,J.

Heard Shri Abhay Kumar Ojha, learned counsel for the applicant and Ms Nidhi Singh, learned counsel for the respondent.

Sri Abhay Kumar Ojha, learned counsel for the applicant contends that the judgment and order passed by the Writ Court has been complied with and the contempt petition has been rendered infructuous.

Accordingly, the contempt petition is dismissed. The notices are discharged.

Order Date :- 15.5.2023

J.K. Dinkar

 

 

 
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