Onkar Singh vs Sri Gyan Pratap Singh Tehsildar ...
2023 Latest Caselaw 14292 ALL

Citation : 2023 Latest Caselaw 14292 ALL
Judgement Date : 5 May, 2023

Allahabad High Court

Onkar Singh vs Sri Gyan Pratap Singh Tehsildar ... on 5 May, 2023

Bench: Abdul Moin




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 933 of 2023
 
Applicant :- Onkar Singh
 
Opposite Party :- Sri Gyan Pratap Singh Tehsildar Tehsil Lalganj, Raebareli
 
Counsel for Applicant :- Amit Kumar Singh,Nilesh Singh
 

 
Hon'ble Abdul Moin,J.

Heard.

Sri Amit Kumar Singh, learned counsel for the applicant contends that the judgment and order passed by the Writ Court has been complied with and the contempt petition has been rendered infructuous.

Accordingly, the contempt petition is dismissed. The notices are discharged.

Order Date :- 5.5.2023

J.K. Dinkar

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