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Jai Hind vs State Of U.P.
2023 Latest Caselaw 9350 ALL

Citation : 2023 Latest Caselaw 9350 ALL
Judgement Date : 29 March, 2023

Allahabad High Court
Jai Hind vs State Of U.P. on 29 March, 2023
Bench: Mohd. Azhar Idrisi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 92
 

 
Case :- CRIMINAL APPEAL No. - 162 of 2007
 

 
Appellant :- Jai Hind
 
Respondent :- State of U.P.
 
Counsel for Appellant :- Raj Karan Patel,Akhilesh.Srivastava,Balendra Kumar Singh,Birendra Singh,Dinesh Rai,N.K. Mishra,Rajiv Gupta,Ramanuj Yadav
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mohd. Azhar Husain Idrisi,J.

Heard learned counsel for appellant and learned AGA for the State.

judgment reserved.

Order Date :- 29.3.2023

Ruhi

 

 

 
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