J.S. Chouhan vs State Of U.P. And Another
2023 Latest Caselaw 9346 ALL

Citation : 2023 Latest Caselaw 9346 ALL
Judgement Date : 29 March, 2023

Allahabad High Court

J.S. Chouhan vs State Of U.P. And Another on 29 March, 2023

Bench: Mohd. Azhar Idrisi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 92
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 23844 of 2013
 

 
Petitioner :- J.S. Chouhan
 
Respondent :- State of U.P. and Another
 
Counsel for Petitioner :- Ajay Sengar
 
Counsel for Respondent :- Govt. Advocate,Satyam Singh
 

 
Hon'ble Mohd. Azhar Husain Idrisi,J.

Heard learned counsel for appellant and learned AGA for the State.

Judgment reserved.

Order Date :- 29.3.2023

Ruhi

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