Majid vs State Of U.P.
2023 Latest Caselaw 9199 ALL

Citation : 2023 Latest Caselaw 9199 ALL
Judgement Date : 28 March, 2023

Allahabad High Court

Majid vs State Of U.P. on 28 March, 2023

Bench: Saurabh Shyam Shamshery




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 76
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 11873 of 2022
 

 
Applicant :- Majid
 
Opposite Party :- State of U.P.
 
Counsel for Applicant :- Bhuvnesh Kumar Singh,Manoj Kumar Tripathi,Vinod Kumar Tirpathi
 
Counsel for Opposite Party :- G.A.,Mahipal Singh
 

 
Hon'ble Saurabh Shyam Shamshery,J.

Heard Vinod Kumar Tirpathi, learned counsel for applicant, Sri Mahipal Singh, learned counsel for complainant/informant and Sri Sunil Srivastava, learned A.G.A. appearing on behalf of State.

Judgment reserved.

Order Date :- 28.3.2023

P. Pandey

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