Master Anunay Tiwari, Thru. ... vs Shri Lalit Kumar Kapil, Regional ...
2023 Latest Caselaw 8469 ALL

Citation : 2023 Latest Caselaw 8469 ALL
Judgement Date : 22 March, 2023

Allahabad High Court

Master Anunay Tiwari, Thru. ... vs Shri Lalit Kumar Kapil, Regional ... on 22 March, 2023

Bench: Abdul Moin




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 8
 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 182 of 2023
 
Applicant :- Master Anunay Tiwari, Thru. Guardian Shri Jai Prakash Tiwari (Father)
 
Opposite Party :- Shri Lalit Kumar Kapil, Regional Officer, Prayagraj / Allahabad Region And Another And Another
 
Counsel for Applicant :- Shweta Shukla
 
Counsel for Opposite Party :- Shashank Bhasin
 

 
Hon'ble Abdul Moin,J.

Compliance affidavit filed today by Shri Shashank Bhasin on behalf of respondents is taken on record.

Heard.

Ms Shweta Shukla, learned counsel for the petitioner contends that the judgment and order passed by the Writ Court dated 30.11.2022 has been complied with and the contempt petition has been rendered infructuous.

Accordingly, the contempt petition is dismissed. The notices are discharged.

Order Date :- 22.3.2023

J.K. Dinkar

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