Citation : 2023 Latest Caselaw 8451 ALL
Judgement Date : 22 March, 2023
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 3 Case :- WRIT - C No. - 3891 of 2023 Petitioner :- District Co-Operative Bank Ltd. Respondent :- Union Of India And 4 Others Counsel for Petitioner :- Udai Bhanu Singh Counsel for Respondent :- A.S.G.I.,Manoj Kumar Singh Hon'ble Surya Prakash Kesarwani,J.
Hon'ble Anish Kumar Gupta,J.
Heard Sri U.B. Singh, learned counsel for the petitioner and Sri Manu Vardhana, learned Central Government Standing Counsel for the State-respondents.
Both the learned counsels for the parties jointly agreed that the controversy in the present writ petition is fully covered by the judgment passed today in Writ C No. 4308 of 2023.
Therefore, this writ petition is also disposed of in terms of the judgment passed today in Writ C No. 4308 of 2023.
Order Date :- 22.3.2023
Shubham Arya
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