Ram Roop Singh vs State Of U.P. And Another
2023 Latest Caselaw 7868 ALL

Citation : 2023 Latest Caselaw 7868 ALL
Judgement Date : 17 March, 2023

Allahabad High Court

Ram Roop Singh vs State Of U.P. And Another on 17 March, 2023

Bench: Rohit Ranjan Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 11900 of 1995
 

 
Petitioner :- Ram Roop Singh
 
Respondent :- State of U.P. and Another
 
Counsel for Petitioner :- V.S.Singh,Ishir Sripat
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rohit Ranjan Agarwal,J.

Heard Sri Vishnu Saran Singh and Sri Rahul Sripat, learned Senior Counsel, assisted by Sri Ishir Sripat and Sri Vishwajeet Singh, learned counsel for the petitioner and Sri I.B. Singh, learned Standing Counsel for the State.

Judgment reserved.

Order Date :- 17.3.2023

Shekhar

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