Mohd. Zubair vs Alok Sinha Addl. Chief Secy. Tax ...
2023 Latest Caselaw 7715 ALL

Citation : 2023 Latest Caselaw 7715 ALL
Judgement Date : 16 March, 2023

Allahabad High Court

Mohd. Zubair vs Alok Sinha Addl. Chief Secy. Tax ... on 16 March, 2023

Bench: Abdul Moin




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 8
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 1021 of 2020
 

 
Applicant :- Mohd. Zubair
 
Opposite Party :- Alok Sinha Addl. Chief Secy. Tax And Registration Lko And Anr.
 
Counsel for Applicant :- Ziya Ahmad,Ashutosh Misra
 

 
Hon'ble Abdul Moin,J.

Heard.

Ms. Rinki Gautam, advocate holding brief of Shri Ashutosh Misra, learned counsel for the applicant, contends that the judgment and order passed by the writ Court dated 3.4.2017 has been complied with and the contempt petition has been rendered infructuous.

Accordingly, the contempt petition is dismissed and notices are discharged.

Order Date :- 16.3.2023

Mohit Singh/-

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