Premraj Tiwari vs Sudarshan Kumar Asst. G.M. ...
2023 Latest Caselaw 7714 ALL

Citation : 2023 Latest Caselaw 7714 ALL
Judgement Date : 16 March, 2023

Allahabad High Court

Premraj Tiwari vs Sudarshan Kumar Asst. G.M. ... on 16 March, 2023

Bench: Abdul Moin




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 8
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 1681 of 2020
 

 
Applicant :- Premraj Tiwari
 
Opposite Party :- Sudarshan Kumar Asst. G.M. Central Bank Of India Mumbai
 
Counsel for Applicant :- Ramchandra Gupta
 
Counsel for Opposite Party :- Ashish Chaturvedi
 

 
Hon'ble Abdul Moin,J.

Heard.

Sri Ramchandra Gupta, learned counsel for the applicant, contends that the judgment and order passed by the writ Court dated 13.12.2019 has been complied with and the contempt petition has been rendered infructuous.

Accordingly, the contempt petition is dismissed. The notice, if any, is discharged.

Order Date :- 16.3.2023

Mohit Singh/-

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