Anoop Verma vs State Of U.P. And 2 Others
2023 Latest Caselaw 17744 ALL

Citation : 2023 Latest Caselaw 17744 ALL
Judgement Date : 17 July, 2023

Allahabad High Court

Anoop Verma vs State Of U.P. And 2 Others on 17 July, 2023

Bench: Renu Agarwal





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 


?Neutral Citation No. - 2023:AHC-LKO:46278
 
Court No. - 29
 

 
Case :- CRIMINAL APPEAL No. - 1948 of 2017
 

 
Appellant :- Anoop Verma
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Appellant :- Ved Prakash Verma,Ajay Veer Singh,Amit Chaudhary,Rajeev Kumar Verma,Satyendra Nath Mishra,Syed Husain Mehdi S.H.Me,Syed Raza Mehdi,Tushar Srivastava
 
Counsel for Respondent :- Govt. Advocate,Firoz Ahmad Khan
 

 
Hon'ble Mrs. Renu Agarwal,J.

Heard learned counsel for the appellant and learned A.G.A for the State.

Judgment reserved.

(Renu Agarwal,J.)

Order Date :- 17.7.2023

Nadeem

Download the LatestLaws.com Mobile App