Ranvijay vs State Of U.P. And 5 Others
2023 Latest Caselaw 17740 ALL

Citation : 2023 Latest Caselaw 17740 ALL
Judgement Date : 17 July, 2023

Allahabad High Court

Ranvijay vs State Of U.P. And 5 Others on 17 July, 2023

Bench: Saurabh Shyam Shamshery





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2023:AHC:141598
 
Court No. - 48
 

 
Case :- WRIT - B No. - 2496 of 2023
 

 
Petitioner :- Ranvijay
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Kailash Nath Singh
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Saurabh Shyam Shamshery,J.

The prayer of petitioner is considered and writ petition is disposed of with observation/direction that Deputy Director of Consolidation, Jaunpur, while considering the restoration application, filed after 38 years, to recall an order dated 01.07.1975, shall consider application for condonation of delay and shall decide the same considering the judgment passed by Supreme Court in case of Esha Bhattacharjee Vs. Managing Committee of Raghunathpur Nafar Academy and Others, (2013) 12 SCC 649, at the first instance.

This writ petition is disposed of with aforesaid observation/direction.

Order Date :- 17.7.2023

P. Pandey