Vijay Kumar Jain And Another vs Rakesh Kumar
2023 Latest Caselaw 867 ALL

Citation : 2023 Latest Caselaw 867 ALL
Judgement Date : 9 January, 2023

Allahabad High Court

Vijay Kumar Jain And Another vs Rakesh Kumar on 9 January, 2023

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 22051 of 2022
 

 
Petitioner :- Vijay Kumar Jain And Another
 
Respondent :- Rakesh Kumar
 
Counsel for Petitioner :- Sumit Suri,Nipun Singh
 
Counsel for Respondent :- Bhriguram Ji
 

 
Hon'ble Salil Kumar Rai,J.

The counsel for the petitioners states that the petition be dismissed as withdrawn in light of the fact that the arguments have already been heard by the court below and the date has been fixed for delivery of judgment on 20.1.2023.

The writ petition is dismissed as withdrawn, at this stage.

Order Date :- 9.1.2023

Satyam

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