Km Divyanshi Minor vs State Of U.P. And 7 Others
2023 Latest Caselaw 685 ALL

Citation : 2023 Latest Caselaw 685 ALL
Judgement Date : 6 January, 2023

Allahabad High Court

Km Divyanshi Minor vs State Of U.P. And 7 Others on 6 January, 2023

Bench: Ashutosh Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 21133 of 2022
 

 
Petitioner :- Km Divyanshi Minor
 
Respondent :- State Of U.P. And 7 Others
 
Counsel for Petitioner :- Sudhir Kumar (Chandraul),Sharda Jaiswar
 
Counsel for Respondent :- C.S.C.,Rajesh Khare
 

 
Hon'ble Ashutosh Srivastava,J.

Civil Misc. Correction Application No. 2 of 2023:

Heard.

This correction application is allowed.

The judgment/order dated 16.12.2022 stands corrected as follows:-

In the 2nd paragraph of order, date mentioned as "22.7.2012" should be read as "22.7.2017".

This order shall be treated as part of order dated 16.12.2022 passed by this Court.

Order Date :- 6.1.2023

Ravi Prakash

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