Jaswant Kaur vs State Of U.P.
2023 Latest Caselaw 3184 ALL

Citation : 2023 Latest Caselaw 3184 ALL
Judgement Date : 31 January, 2023

Allahabad High Court

Jaswant Kaur vs State Of U.P. on 31 January, 2023

Bench: Sadhna Rani (Thakur)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 71
 

 
Case :- APPLICATION U/S 482 No. - 42373 of 2022
 

 
Applicant :- Jaswant Kaur
 
Opposite Party :- State of U.P.
 
Counsel for Applicant :- Annapurna Devi
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Mrs. Sadhna Rani (Thakur),J.

Heard learned counsel for the applicant, learned A.G.A. for the State and perused the record.

In compliance of the court's order dated 17.01.2023, learned counsel for the applicant has got the judgment dated 13.05.2022.

She is directed to file it in the Registry in compliance of this order dated 17.01.2023.

Learned A.G.A. could not summon the report regarding the vehicle and other materials seeking to be released by the applicant.

Learned A.G.A. is directed to comply with this order dated 17.01.2023 strictly within a week.

List on 13.02.2023.

Order Date :- 31.1.2023

Shivangi

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