Citation : 2023 Latest Caselaw 2956 ALL
Judgement Date : 28 January, 2023
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- WRIT - A No. - 1223 of 2023 Petitioner :- Adarsh Tiwari And 2 Others Respondent :- State Of U.P. And 4 Others Counsel for Petitioner :- Ashwini Kumar Tripathi,Dheeraj Kumar Pandey,Punit Kumar Pandey Counsel for Respondent :- C.S.C. Hon'ble Vikram D. Chauhan,J.
The issue raised in the present petition is squarely covered by the judgment of this Court passed in Writ-A No. 2524 of 2020 (Dharam Raj and Others Vs. State of U.P. and Another), decided on 24.11.2022.
Thus, the present petition is also disposed off on the same terms. The benefits, as granted to the petitioner in the said judgment dated 24.11.2022, shall be granted to the petitioner also.
The petition stands disposed off.
Order Date :- 28.1.2023
Bhaskar
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