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Ram Prakash Kureel For Appearance vs State Of U.P.
2023 Latest Caselaw 2858 ALL

Citation : 2023 Latest Caselaw 2858 ALL
Judgement Date : 27 January, 2023

Allahabad High Court
Ram Prakash Kureel For Appearance vs State Of U.P. on 27 January, 2023
Bench: Rajeev Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 16
 

 
Case :- CRIMINAL APPEAL No. - 1849 of 2003
 

 
Appellant :- Ram Prakash Kureel For Appearance
 
Respondent :- State of U.P.
 
Counsel for Appellant :- Surya Bali Vikalp
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Rajeev Singh,J.

This Criminal Appeal has been filed against the judgment and order dated 14.11.2003 passed by Additional Sessions Judge/Special Judge (E.C. Act), Lucknow in Crime No.232 of 1993, whereby and whereunder the appellant was found guilty under Section 376 I.P.C.

On 15.11.2022, the following order was passed :-

"None turned up on behalf of the appellant to press this appeal.

Learned A.G.A. for the State respondent is present.

C.J.M. concerned is directed to issue bailable warrant against the appellant and if he surrenders or arrested and brought before the C.J.M. concerned he shall be released on bail on his furnishing a personal bond and two sureties each in the like amount to the satisfaction of the C.J.M. concerned ensuring that the said appellant shall be present before this Court on the next date fixed.

Office is directed to transmit the photo copies of the bail bonds and complete details of the appellant to the concerned Court below at the earliest.

List the matter on 27.01.2023 for appearance of the appellant alongwith the compliance report of the C.J.M. concerned. "

In compliance thereof, Chief Judicial Magistrate, Lucknow, vide its report dated 25.01.2023 based on the statement of Ashish Kumar Gupta s/o Late Ram Prakash Gautam, Ramesh Singh Yadav, Sub-Inspector, Police Station Krishna Nagar, Commissionrate, Lucknow as well as death certificate of appellant, it is mentioned that applicant died on 26.12.2017.

Thus, the appeal against the appellant-Ram Prakash Kureel S/o Chet Ram, R/o 554 Kha/194 Vishesar Nagar, Police Station Krishna Nagar, District Lucknow stands abated.

The record be consigned.

The lower court record be returned back to the court concerned.

Order Date :- 27.1.2023

Amit/-

 

 

 
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