The Chief Managing Director ... vs Smt. Jai Murti Devi And Another
2023 Latest Caselaw 2612 ALL

Citation : 2023 Latest Caselaw 2612 ALL
Judgement Date : 24 January, 2023

Allahabad High Court

The Chief Managing Director ... vs Smt. Jai Murti Devi And Another on 24 January, 2023

Bench: Suneet Kumar, Rajendra Kumar-Iv




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- WRIT - A No. - 11510 of 2018
 

 
Petitioner :- The Chief Managing Director Bharat Sanchar Nigam Limited(B S N L) And 4 Others
 
Respondent :- Smt. Jai Murti Devi And Another
 
Counsel for Petitioner :- Subodh Kumar
 

 
Hon'ble Suneet Kumar,J.

Hon'ble Rajendra Kumar-IV,J.

Learned counsel for the parties submit that the instant petition is squarely covered by the judgment and order passed today i.e. on 24 January 2023 in Writ-A No. 60162 of 2015, (Union Of India and 9 others vs. Masan Ali and 8 others). They further submit the present petition may be decided in terms of the aforementioned decision.

Accordingly, writ petition is dismissed in terms of the decision passed today on 24 January 2023 in Writ-A No. 60162 of 2015, (Union Of India and 9 others vs. Masan Ali and 8 others).

Order Date :- 24.1.2023

Mukesh Kr.