Chief Managing Director B.S.N.L. ... vs Smt. Chameli Devi And 3 Others
2023 Latest Caselaw 2610 ALL

Citation : 2023 Latest Caselaw 2610 ALL
Judgement Date : 24 January, 2023

Allahabad High Court

Chief Managing Director B.S.N.L. ... vs Smt. Chameli Devi And 3 Others on 24 January, 2023

Bench: Suneet Kumar, Rajendra Kumar-Iv




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- WRIT - A No. - 1842 of 2016
 

 
Petitioner :- Chief Managing Director B.S.N.L. And 6 Others
 
Respondent :- Smt. Chameli Devi And 3 Others
 
Counsel for Petitioner :- Udit Chandra
 
Counsel for Respondent :- Manoj Dhrubvanshi
 

 
Hon'ble Suneet Kumar,J.

Hon'ble Rajendra Kumar-IV,J.

Learned counsel for the parties submit that the instant petition is squarely covered by the judgment and order passed today i.e. on 24 January 2023 in Writ-A No. 60162 of 2015, (Union Of India and 9 others vs. Masan Ali and 8 others). They further submit the present petition may be decided in terms of the aforementioned decision.

Accordingly, writ petition is dismissed in terms of the decision passed today on 24 January 2023 in Writ-A No. 60162 of 2015, (Union Of India and 9 others vs. Masan Ali and 8 others).

Order Date :- 24.1.2023

Mukesh Kr.