Pawan Singhal And Another vs State Of U.P. And 3 Others
2023 Latest Caselaw 250 ALL

Citation : 2023 Latest Caselaw 250 ALL
Judgement Date : 3 January, 2023

Allahabad High Court

Pawan Singhal And Another vs State Of U.P. And 3 Others on 3 January, 2023

Bench: Anjani Kumar Mishra, Gajendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 17183 of 2022
 

 
Petitioner :- Pawan Singhal And Another
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Shri Krishna Mishra,Ajay Mishra,Sunil Kumar
 
Counsel for Respondent :- G.A.,Asim Kumar Singh,Sunil Kumar Misra
 

 
Hon'ble Anjani Kumar Mishra,J.

Hon'ble Gajendra Kumar,J.

Heard Sri Sunil Kumar, learned counsel for the petitioners, Sri Sunil Kumar Misra, learned counsel for the respondent no.4 and Sri Pankaj Saxena, learned AGA for the respondent nos.1, 2 & 3.

Judgment reserved.

Order Date :- 3.1.2023

Ashutosh

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