Dr. A.P.J Abdul Kalam Technical ... vs Pranveer Singh Institute Of ...
2023 Latest Caselaw 1960 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 

 
Case :- SPECIAL APPEAL No. - 22 of 2023
 

 
Appellant :- Dr. A.P.J Abdul Kalam Technical University Lko. Thru. Its Registrar And Another
 
Respondent :- Pranveer Singh Institute Of Technology , Kanpur Thru. Dy Registrar Sri Gopal Krishna Sharma And Ors
 
Counsel for Appellant :- Utsav Mishra
 
Counsel for Respondent :- Digvijay Nath Dubey,A.S.G.I.,C.S.C.,Lalit Shukla
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Subhash Vidyarthi,J.

The special appeal is allowed partly in terms of the judgment and order dated 06.01.2023 passed in Special Appeal No. 6 of 2023 : Dr. A.P.J. Abdul Kalam Technical University and another Vs. G.L. Bajaj Institute of Technology and Management and others, vide our order of date passed in separate sheets contained in Special Appeal No. 21 of 2023 : Dr. A.P.J. Abdul Kalam Technical University and another Vs. ABES Institute of Technology and others.

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(Subhash Vidyarthi, J.) (Ramesh Sinha, J.)

Order Date :- 18.1.2023

Ajit/-