Umesh Pareek vs State Of U.P. Thru. Prin. Secy. ...
2023 Latest Caselaw 1368 ALL

Citation : 2023 Latest Caselaw 1368 ALL
Judgement Date : 12 January, 2023

Allahabad High Court

Umesh Pareek vs State Of U.P. Thru. Prin. Secy. ... on 12 January, 2023

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 15265 of 2022
 
Applicant :- Umesh Pareek
 
Opposite Party :- State Of U.P. Thru. Prin. Secy. Home Lko.
 
Counsel for Applicant :- Dheeraj Awasthi,Krishna Kant Yadav
 
Counsel for Opposite Party :- G.A.,Akash Dikshit
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard.

Crl. M. Application No. 2 of 2023 has been moved for correction of the order dated 23.12.2022.

Application for correction is hereby allowed.

Order dated 23.12.2022 is hereby corrected.

Now the judgment and order dated 23.12.2022 stands corrected to the extent that on first page second paragraph and third line in place of "POCSO Act" the words "Dowry Prohibition Act" may be read.

(Rajesh Singh Chauhan, J.)

Order Date :- 12.1.2023

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