The Commissioner Commercial Tax vs M/S Odean Builders Pvt. Ltd.
2023 Latest Caselaw 1249 ALL

Citation : 2023 Latest Caselaw 1249 ALL
Judgement Date : 11 January, 2023

Allahabad High Court

The Commissioner Commercial Tax vs M/S Odean Builders Pvt. Ltd. on 11 January, 2023

Bench: Rohit Ranjan Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- SALES/TRADE TAX REVISION No. - 4 of 2023
 

 
Revisionist :- The Commissioner Commercial Tax
 
Opposite Party :- M/S Odean Builders Pvt. Ltd.
 
Counsel for Revisionist :- Ravi Shanker Pandey
 

 
Hon'ble Rohit Ranjan Agarwal,J.

Heard Sri Ravi Shanker Pandey, learned Standing Counsel, for the revisionist and Sri Bipin Kumar Pandey, Advocate, assisted by Sri Aditya Pandey, Advocate, for the assessee.

Judgment reserved.

Order Date :- 11.1.2023

Shekhar

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